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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(6)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(b)For courses run on semester basis-A candidate will be allowed to join V or VI semester only after he/she has passed all the subjects prescribed in the first and second semester respectively.