Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 151(4)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(4)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)[ The State Recruitment Bureau shall recruit candidates by holding both written examination and interview and that the ratio of marks for written examination and interview shall be 85:15.] [Substituted by SRO A-31/ 2012 - G.O. Ms. No. 136. Co-operation, Food and Consumer Protection (Cj1), dated 25.10.2012, published dated 31.10.2012.]