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[Cites 0, Cited by 0] [Section 2012(6)] [Section 2012] [Entire Act]

State of West Bengal - Subsection

Section 2012(6)(i) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

(i)All generating stations of West Bengal Power Development Corporation Limited (WBPDCL), or any other generating company under the purview of the Commission and connected to the state grid;