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[Cites 0, Cited by 0] [Section 257(9)] [Section 257] [Entire Act]

State of Bihar - Subsection

Section 257(9)(a) in Bihar Board's Miscellaneous Rules, 1958

(a)A block plan, scale 41¼ to the inch, or, if this is too large 82½ to the inch, showing the relative position of all buildings, wells etc., included in the project as well as all existing buildings, wells, etc., in the same compound.