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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(1)The Board or the Authority shall declare the result of the examination in two Parts, namely:-Part-I : The names of the successful candidates who qualify in the examination to be recommended for appointment.Part-II : The names of the candidates to be kept on the Waiting list.