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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(1)(c) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(c)Recovery from pay of the whole or part of any pecuniary loss caused to the Authority by the employee by negligence or breach of orders;