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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(4) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(4)The licensee is authorised to see the following drugs :-
(i)coca derivatives;
(ii)morphine;
(iii)diacetyl morphine; and
(iv)all preparations containing more than 0.2 per cent of morphine or containing any diacetylmorphine.