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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(4)(iv) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(iv)all preparations containing more than 0.2 per cent of morphine or containing any diacetylmorphine.