Section 65(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

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State of Assam - Subsection

Section 65(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)One parking space shall be provided for every car or scooter in accordance to the type of use of the building, as given below:-Table 7: Parking Specifications

Sl No .	Type of Use	One Parking space shall be provided for every
Car	Scooter
1	Residential building	For every dwelling unit 60 sq.m	Every dwelling unit below 60 sq.mt but above40sq.m.
2	Theatres, Cinemas, Auditorium	Accommodation of 15 seats or more.	Accommodation upto10 seats.
3	Retail business	50 sq.mor fraction thereof	20 sq.m of sales area
4	Office building	100 sq.m of the floor area or fraction thereof	20 sq.m of floor area of the Office
5	Hospital	5 beds (private), 10 beds (public)	Accommodation for 5 beds
6	Hotel	3 guest rooms
7	Restaurants	10 seats of accommodations	6 seats of accommodations
8	Industrial building	20 employees in the industry	15 employees in the industry
9	Whole sale and Warehouses	60 sq. m. floor area and fraction thereof for carand scooter
10	Educational	50 sq.m. area or fraction thereof of theadministrative office area and public service area
11	Marriage Hall/ Community Hall	50 sq.m. plot area
12	Stadium and exhibition centre	30 seats