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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(iv) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(iv)Information regarding usage of the inter-regional links and interface between the Central Transmission Utility and state systems (in case of the Regional Load Despatch Centre) and inter-state links (in case of State Load Despatch Centre) indicating-