Section 32 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
32. Information system.
- Each Regional Load Despatch Centre and State Load Despatch Centre shall post following information on their websites in a separate web-page titled "Open access information"-(i)Moor rate in rupees per MW per day of the short-term customers (ST_RATE) for each-(a) regional system; (b) inter-regional link, and (c) system of the State Transmission Utility or the State Electricity Board or any other transmission licensee with detailed calculations in support of such rate in respect of all the transmission licensees situate within the region or the State concerned;(ii)A status report on the current short-term customers indicating-(a)Name of customer;(b)Period of the access granted (start date and end date);(c)Point(s) of injection;(d)Point(s) of drawal;(e)Transmission systems used (in terms of region and ownership);(f)Reserved transmission capacity; and(g)Applicable rale (Rs. per MW per day).Note.-The status report shall be updated upon every change in status.(iii)Month-wise and year-wise report on past short-term customers indications;(a)Name of the customer;(b)Period of the access granted (start date and end date);(c)Point(s) of injection;(d)Point(s) of drawal;(e)Transmission systems used (on the basis of region and ownership);(f)Reserved transmission capacity;(g)Applicable rale (Rs. per MW per day); and(h)Actual load factor;Note. - All previous reports shall also be available in the web-archives.(iv)Information regarding usage of the inter-regional links and interface between the Central Transmission Utility and state systems (in case of the Regional Load Despatch Centre) and inter-state links (in case of State Load Despatch Centre) indicating-(a)Time of updating;(b)Name of the link;(c)Total transmission capacity of the link(d)Scheduled capacity use (giving customer-wise break-up); and(e)Current capacity of the link in use.Note. - This information should be updated at least on hourly basis, and where ever feasible on 15 minute basis.(v)The information regarding average energy losses for the previous 52 weeks.
