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Union of India - Section

Section 24 in Damodar Valley Corporation Act, 1948

24. Powers under certain other enactments.-

(1)Notwithstanding anything contained in the Acts specified in column one of Part I of the Schedule, the Corporation may carry out all or any of the functions and exercise all or any of the powers of [State] [Substituted for the word "Provincial" by A.L.O., 1950] Government in the Damodar Valley under the provisions of such Acts specified in column two thereof against each item of column one.
(2)Notwithstanding anything contained in the Acts specified in column one of Part II of the Schedule, any officer authorized by the Corporation may carry out all or any of the functions and exercise all or any of the powers of a Canal Officer, Collector, or Forest Officer, as the case may be, in the Damodar Valley under the provisions of such Acts specified in column two thereof against each item of column one.