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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(2)On receipt of requisition under sub-rule (1) the General Manager, Northern Railway, New Delhi shall supply to the Sanctioning Authority and raise necessary debit against the head "201w - Council of Ministers - 108 Tour Expenses" for the price of such Coupon Books.