Section 27(1)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

(ii)The Council may be divided by the Statutes into two following [divisions] [This word was substituted for the word 'departments', by Bombay 52 of 1950, Section 21 (a) (ii).]:-

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State of Gujarat - Subsection

Section 27(1)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949