Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)if the Platform Screen Door doesn't open or close automatically after tram doors opening or closing, then, the train driver or maintenance staff may open or close all Platform Screen Doors using Platform Screen Doors Local Control Panel located at both ends of platform with the help of staff special key,