Section 5(4) in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964
(4)A member [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] wishing to reserve his seat may do so on payment of the charges for reservation.
