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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(14) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(14)School of Journalism, Mass Communication & New Media
(a)Departments of Studies
(i)Department of Journalism & Mass Communication
(ii)Department of New Media
(iii)Department of Films and Visual Studies
(iv)Department of Advertising & Media Planning
(v)Such other Departments as may be established from time to time and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Social & Development Communication
(ii)Such other Centres as may be established from time to time and assigned by the Ordinances