Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(14)] [Section 40] [Entire Act] Union of India - Subsection Section 40(14)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019 (b)Centres of Studies(i)Centre for Social & Development Communication(ii)Such other Centres as may be established from time to time and assigned by the Ordinances