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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(iii) in General Conditions of Tariff and Schedules of Tariff

(iii)All consumption for bona fide factory lighting & for residential purposes for the factory staff quarters shall be added in the consumption of industrial load, when it is metered separately. However, where separate connection is provided for the Colony load only bona fide factory lighting consumption shall be added in the consumption of Indl. load.