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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1)(iii) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(iii)qualifications required for admission and the steps to be taken by candidates to establish their eligibility; and