Section 47(3) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
(3)Conditions which an appeal should satisfy. - Every appeal shall comply with the following requirements :-(i)it shall be written in English or if not written in English be accompanied by a translated copy in English, and shall be signed;(ii)it shall be counted in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;(iii)it shall contain all material statements and arguments relied on, and shall be complete in itself;(iv)it shall specify the relief desired; and(v)it shall be submitted through proper channel.
