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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(3)(ii) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(ii)it shall be counted in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;