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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(66) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

66.2The Commission may stipulate a trajectory for distribution losses for the Control Period in accordance with these Regulations, as part of the Multi Year Tariff Order.