Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)In depots, fixed signals may be both color light and position light type and the main line type fixed signals shall comply with the manner as specified in sub-rule(2); and