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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(i) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(i)All the columns of the award-lists have been filled in correctly and the minimum pass marks and maximum marks allotted to the paper are in accordance with the marks given in the book of Instructions and on the question paper respectively.