Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986 (2)It shall come into force at once and shall remain in force up to and inclusive of the 30th day of September 1986.
