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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(27) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(27)The Superintendent with the help of Supervisory staff shall search physically daily/on alternative days the pockets of the candidates. No candidate shall be permitted to carry his text-book/help-books or any other such material relating to the examination in the subject/paper inside the examination hall.