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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(vi) in Rajasthan Sanskrit University Act, 1998

(vi)Three such persons co-opted by the Academic Council, who possess special attainment in particular studies and who are not teachers in the University or in any affiliated college or approved institution; and