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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2) in West Bengal Electrical Licensing Rules, 2017

(2)The Board may, after satisfaction of the fact that technical qualifications and practical experience of the candidate are such as to justify the grant of a National Certificate of Supervisor without requiring him to sit for examination, grant a National Certificate of Supervisor in Form Q to any person who has fulfilled the requirements of rule 29.