Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1)(i) in The Orissa Forest Rest House Occupation Rules, 1983 (i)Puri, Nandankanan, Sambalpur, Panposh, Chandipur and Badbil at the rate of Rs. 15 (Fifteen) per day.