Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(c) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 (c)Other donations from outsiders may also be accepted with the approval of the Chairman.
