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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(ii) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(ii)Its total drawal during a time block exceeds the drawal from Non-ABT sources i.e. generating, trading licensee & distribution licensees not governed by interstate or intra-state ABT: