(2)Licensee. - A Distribution/trading licensee will be covered by intra-state ABT, if(i)It affects the drawal from the generating stations & licensees governed by interstate and/or intra-state ABT and(ii)Its total drawal during a time block exceeds the drawal from Non-ABT sources i.e. generating, trading licensee & distribution licensees not governed by interstate or intra-state ABT:Provided, the intra-state ABT shall be applicable only on bilateral exchanges, if for such exchanges, scheduling & payment as per ABT, for deviations from schedule has been agreed.
