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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(1)(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)Take part in the presentation of a complimentary or valedictory address or of a testimonials to any other employee of the Corporation or to any person who has recently quitted to service of the Corporation or attend a public meeting or entertainment held in honour of such employee or person.