Section 38 in Orissa State Financial Corporation (Staff) Regulations, 1975
38. Acceptance of testimonials, etc.
(1)Save as otherwise provided in this Regulation, an employee shall not except with the previous sanction of the Managing Director -(a)Receive any complimentary or valedictory address, accept any testimonials presented to him/her or attend any public meeting or entertainment held in his/her honour or;(b)Take part in the presentation of a complimentary or valedictory address or of a testimonials to any other employee of the Corporation or to any person who has recently quitted to service of the Corporation or attend a public meeting or entertainment held in honour of such employee or person.(2)Notwithstanding anything contained in Sub-regulation (a);(a)an employee may at the request of any public body sit for a portion, but of statue not intended for presentation to him/her;(b)subject to the provisions of any general or special order of the Managing Director, an employee may attend a farewell entertainment or a substantially private and informal character held as mark of regard to himself/herself or to some other employee of the Corporation or to a person who has recently quitted the service of the Corporation, on the occasion of the retirement from the service or department from a district or station of himself /herself or such other employee or persons.
