Section 4 in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988
4.
(i)Subject to provisions of Regulation 7, an Engineer who does not pass the examination within the period laid down in Regulation 3 shall not be eligible to draw any annual increment that may fall due.(ii)The provisions of Sub-regulation (i) shall ordinarily cease to operate when an Engineer passes the examination.(iii)An Engineer on passing the examination shall be placed in the same position with regard to future increments as if he had passed the examination in ordinary course :Provided that an Engineer shall not be entitled to any arrear pay in respect of the increment withheld for not passing the examination.
