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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(a) in Punjab Boiler Operation Engineers' Rules, 2001

(a)a degree in mechanical or electrical engineering recognised by the Institution of Engineers (India) for the purpose of exemption from sections A and B of the Associate Member of Institution of Engineers (India) Examination (A.M.I.E.);