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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(1) in Jharkhand Building Byelaws 2016

(1)For high-rise/multi-storied buildings, the open spaces around the building unless or otherwise specified shall be as given in the Table 14.Table -14: Minimum exterior open spaces around the buildings for all type of high rise buildings unless otherwise specified
Sl. Height of the Building Upto (m) Exterior open spaces to be left out on allsides in m.
Front setback Side and Rear setback
1 More than 16.4 and upto 19.25m 6.5 4.5
2 More than 19.25m and upto 23.10m 7.5 4.5
3 More than 23.10m and upto 30m 8.0 5.0
4 In case of buildings of more than 30m height, forevery increase in height of 3.35m. or fraction thereof oraddition of one floor, 1m. in the front set back and 0.75 m. inthe sides and rear setbacks shall be added.
Note:- (1) In no case the minimum setbacks shall be less than those specified in sub-section 42.1 of these Bye Law for high rise buildings in the mentioned category.