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[Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act]

State of Rajasthan - Subsection

Section 258(1)(e) in Rajasthan Panchayati Raj Rules, 1996

(e)[ Ex offico officer: [Added by Notification No. G.S.R. 107, dated 25.1.2017 (w.e.f 30.12.1996).]
(i)Ex offico Panchayat Elementary Education Officer.]