Section 19(2)(iii) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(iii) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(iii)An officer not below the rank of Deputy Secretary to Government in the Personnel Department, nominated by the Secretary to Government, Personnel Department.

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State of Uttar Pradesh - Subsection

Section 19(2)(iii) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980