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State of Uttar Pradesh - Section

Section 19 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

19. Procedure for recruitment by promotion to the Post of Senior Auditor.

(1)The criterion for promotion to the post of Senior Auditor shall be seniority subject to the rejection of the unfit.
(2)For the purpose of selection by promotion to the post of Senior Auditors, a Selection Committee shall be constituted comprising-
(i)Secretary or a Special Secretary to Government in the Finance Department, nominated by the Secretary, who shall be Chairman of the Committee,
(ii)Chief Audit Officer, Co-operative Societies and Panchayats.
(iii)An officer not below the rank of Deputy Secretary to Government in the Personnel Department, nominated by the Secretary to Government, Personnel Department.
(3)The Selection Committee shall consider the cases of all eligible candidates on the basis of their character rolls and such other records, pertaining to them, as it may deem proper to consider and may, if it so desires, also interview the candidates. The Selection Committee shall prepare a select list, arranged in order of seniority and forward the same to the appointing authority.