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State of Assam - Section

Section 62 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

62. Electricity and Telephone Connection.

(1)No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations shall be made to a building in a site within the distance specified below determined in accordance with the Indian Electricity Rules, 1965, between the building and any overhead electric supply line, subject to modification of these rules from time to time in Indian Electricity Rules 1965.Table 5: Specifications for Electricity lines
  Vertical distance in meters from the building Horizontal distance in meters from the building
Low and medium voltage lines and service lines 2.5 1.2
High Voltage lines up to and including 33 KV 3.7 2.0
Extra High Voltage lines beyond 33 KV 4.6 4.5
  (Plus 0.3 meters for every additional 33 KV or partthereof) (Plus 0.3 meters for every additional 33 KV or partthereof)
(2)In all buildings a 7.5 mm x 75 mm underground duct to be provided at suitable location from boundary of plot for allowing telephone cable in to the premises.