Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Assam - Subsection Section 62(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (2)In all buildings a 7.5 mm x 75 mm underground duct to be provided at suitable location from boundary of plot for allowing telephone cable in to the premises.
