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State of Goa - Section

Section 85 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

85. Eligibility certificate.

(1)The Board shall issue Eligibility Certificate to a student seeking admission in any recognised higher secondary school of this Board on his/her application in specified form alongwith required documents and on payment of specified fees. The Board shall issue such certificate as per the norms specified by the Board in this regard.
(2)A student who has passed the qualifying examination from any statutory Board, recognised bodies and Universities other than Board, shall be admitted to the institutions recognised only on production of eligibility certificate issued by this Board.