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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)To be eligible for appointment as Assistant Director (Technical) by direct recruitment, a candidate must possess a Degree in Printing Technology from a recognised institution in India or abroad or alternatively shall have Bachelor Degree in Arts, Science or Commerce and Possess a Diploma in Printing Technology from any recognised institution in India or abroad with a minimum five years of experience in any capacity in a Government, semi Government or private Printing Press having modern sophisticated machines like P.T.S., D.T.P., Web and Speetfed Offset machines. Plate making arrangements, process camera etc.