Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Assam - Subsection Section 7(1)(b) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (b)if the meeting be a meeting of the Board Rs. 100 for each day on which he attends such meeting.