Section 7(1) in The Air (Prevention and Control of Pollution) Assam Rules, 1991
(1)In attending a meeting of the Board members shall be entitled to compensatory allowance which will consist of the following:(a)if the meeting is a committee or sub-committee, Rs. 50 per day on which he attends such meetings; provided that he shall not draw additional compensatory allowance for attending a meeting of the committee if on the same day he attends the meeting of the Board or any other committee;(b)if the meeting be a meeting of the Board Rs. 100 for each day on which he attends such meeting.
