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State of Assam - Section

Section 7 in The Air (Prevention and Control of Pollution) Assam Rules, 1991

7. Compensatory allowance to members.

(1)In attending a meeting of the Board members shall be entitled to compensatory allowance which will consist of the following:
(a)if the meeting is a committee or sub-committee, Rs. 50 per day on which he attends such meetings; provided that he shall not draw additional compensatory allowance for attending a meeting of the committee if on the same day he attends the meeting of the Board or any other committee;
(b)if the meeting be a meeting of the Board Rs. 100 for each day on which he attends such meeting.
(2)The members of a committee or a sub-committee (other than the members of the Board) shall be entitled to such fees and allowances as are admissible to the members of the Board or for attending to any other work assigned to them by the Board.The Board may associate with itself any person possessing special technical knowledge or experience for advising it or attending to any work on its behalf for the purpose of efficient performance of any of its functions under the Act.Any person so associated, who is required to attend a meeting of the Board may be paid such fees and allowances as admissible to the members of the Board under these rules.