Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79C] [Entire Act] State of Rajasthan - Subsection Section 79C(i) in Rajasthan Transparency in Public Procurement Rules, 2013 (i)Proposals which contravene the provisions of any law that is in force;
