Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 79C in Rajasthan Transparency in Public Procurement Rules, 2013

79C. Projects, which shall not be acceptable under Swiss Challenge Method.

- The following proposals shall not be acceptable under Swiss Challenge Method, namely: -
(i)Proposals which contravene the provisions of any law that is in force;
(ii)Proposals/ projects which would result in monopolistic situation;
(iii)Projects which are less than Rs. 50.00 crores (Rs. Fifty Crores) in value.
(iv)Proposals / projects that fall outside the sectors and below the financial limits as prescribed in these rules.
(v)Proposals of PPP Projects involving financial assistance from State Government by way of viability gap funding (VGF) more than 20% of the total project cost, excluding the cost of land.